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Delhi High Court - Orders

Parle Agro Private Limited vs Pepsico Inc & Anr on 15 December, 2021

Author: Asha Menon

Bench: Asha Menon

                          $~8&9
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    C.O. (COMM.IPD-TM) 5/2021, I.A. 10974/2021
                               PARLE AGRO PRIVATE LIMITED                        ..... Plaintiff
                                              Through: Mr. Sudhir Chandra & Mr. Chander
                                                         M. Lall, Sr. Advocates with Mr. Mr.
                                                         Ankur Sangal, Ms. Pragya Mishra &
                                                         Mr. Shashwat Rakshit, Advocates.
                                              versus

                               PEPSICO INC & ANR.                                 .... Defendants
                                              Through:        Ms. Avni Sharma, Advocate.

                          +    CS(COMM) 268/2021, I.A. Nos.7170/2021 & 9591/2021
                               PEPSICO INC. & ANR.                               ..... Plaintiff
                                                 Through:     Ms. Avni Sharma, Advocate.
                                                 versus
                               PARLE AGRO PRIVATE LIMITED                          ..... Defendant
                                                 Through:     Mr. Sudhir Chandra & Mr. Chander
                                                              M. Lall, Sr. Advocates with Mr. Mr.
                                                              Ankur Sangal, Ms. Pragya Mishra &
                                                              Mr. Shashwat Rakshit, Advocates.
                               CORAM:
                               HON'BLE MS. JUSTICE ASHA MENON
                                           ORDER

% 15.12.2021

1. List on 12th January, 2022 at the end of the Board for arguments on I.A. 7170/2021 (under Order XXXIX Rules 1 & 2 CPC for ad-interim injunction) in CS(COMM) 268/2021.

2. The order be uploaded on the website forthwith ASHA MENON, J DECEMBER 15, 2021/ck Signature Not Verified Digitally Signed By:MANJEET KAUR Signing Date:15.12.2021 18:53:56