Delhi High Court - Orders
Parle Agro Private Limited vs Pepsico Inc & Anr on 15 December, 2021
Author: Asha Menon
Bench: Asha Menon
$~8&9
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.O. (COMM.IPD-TM) 5/2021, I.A. 10974/2021
PARLE AGRO PRIVATE LIMITED ..... Plaintiff
Through: Mr. Sudhir Chandra & Mr. Chander
M. Lall, Sr. Advocates with Mr. Mr.
Ankur Sangal, Ms. Pragya Mishra &
Mr. Shashwat Rakshit, Advocates.
versus
PEPSICO INC & ANR. .... Defendants
Through: Ms. Avni Sharma, Advocate.
+ CS(COMM) 268/2021, I.A. Nos.7170/2021 & 9591/2021
PEPSICO INC. & ANR. ..... Plaintiff
Through: Ms. Avni Sharma, Advocate.
versus
PARLE AGRO PRIVATE LIMITED ..... Defendant
Through: Mr. Sudhir Chandra & Mr. Chander
M. Lall, Sr. Advocates with Mr. Mr.
Ankur Sangal, Ms. Pragya Mishra &
Mr. Shashwat Rakshit, Advocates.
CORAM:
HON'BLE MS. JUSTICE ASHA MENON
ORDER
% 15.12.2021
1. List on 12th January, 2022 at the end of the Board for arguments on I.A. 7170/2021 (under Order XXXIX Rules 1 & 2 CPC for ad-interim injunction) in CS(COMM) 268/2021.
2. The order be uploaded on the website forthwith ASHA MENON, J DECEMBER 15, 2021/ck Signature Not Verified Digitally Signed By:MANJEET KAUR Signing Date:15.12.2021 18:53:56