Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Rajasthan - Subsection Section 4(xx) in University of Udaipur Officers (Conditions of Service) Rules, 1976 (xx)"Selection Committee" means a committee constituted for selection of an officer under the Act or the Statutes or under any other law for the time being enforced.
