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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(5) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulations, 2016

(5)The standard formats for open access agreements referred at sub Regulations (2), (3) & (4) shall be issued in the detailed procedure. The agreement executed may have terms and conditions different from such standard agreement formats subject to RERC approval.