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State of Rajasthan - Section

Section 26 in The Rajasthan Class IV Services (Recruitment and Other Service Conditions) Rules, 1963

26. Repeal and Saving.

- All rules and orders in relation to matters covered by these rules and in force immediately before the commencement of these rules are hereby repealed;Provided that any order made or action taken under the rules and orders so superseded shall be deemed to have been made or taken under the Corresponding provisions of these rules.