Madhya Pradesh High Court
Mohd. Atik Khan vs The State Of Madhya Pradesh on 5 July, 2022
Author: Maninder S Bhatti
Bench: Maninder S Bhatti
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 25530 of 2019 (MOHAMMAD HANIF Vs THE STATE OF MADHYA PRADESH AND OTHERS) WP/25165/2019, WP/25532/2019, WP/25533/2019, WP/25551/2019, WP/28416/2019 Dated : 05-07-2022 Parties through their counsel.
List after eight weeks awaiting decision in Writ Appeal No. 815/2017.
(MANINDER S BHATTI) JUDGE vivek Signature Not Verified SAN Digitally signed by VIVEK KUMAR TRIPATHI Date: 2022.07.07 11:58:01 IST