Section 3(2)(b) in The Dock Workers (Regulation Of Employment) Act, 1948

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Union of India - Subsection

Section 3(2)(b) in The Dock Workers (Regulation Of Employment) Act, 1948

(b)for defining the obligations of dock workers and employers subject to the fulfilment of which the scheme may apply to them and the circumstances in which the scheme shall cease to apply to any dock workers or employers;

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Union of India - Subsection

Section 3(2)(b) in The Dock Workers (Regulation Of Employment) Act, 1948