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[Cites 0, Cited by 0] [Section 209(1)] [Section 209] [Entire Act]

State of Uttar Pradesh - Subsection

Section 209(1)(e) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(e)erects or sets up any fence, rail, post, stall, or any scaffolding or any other such fixture in any such street; or