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[Cites 0, Cited by 0] [Section 6(9)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(9)(ii) in The Small Industries Development Bank Of India Act, 1989

(ii)Notice of every meeting of the Board shall be given in writing to every Director for the time being in India, and at his usual address in India to every other Director.