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State of Haryana - Section

Section 86 in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965

86. Designs and construction [Sections 8(2) and 25(2)(f)].

- Every chimney which is build against or forms a part of a wall and extends to or below the surface of the ground shall be built on solid foundations which shall comply with the requirements of the rules relating to the foundations of structural walls. It shall have a damp-proof course at the top and if the wall with which is built requires to be provided with a damp-proof course at the bottom the chimney shall be provided with the same. Also it shall be properly bounded or otherwise securely tied with the wall with which it is built.