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[Cites 0, Cited by 0] [Section 48(1)] [Section 48] [Entire Act]

State of Madhya Pradesh - Subsection

Section 48(1)(b) in The M.P. Farmers' Organisation Election Rules, 1999

(b)complete the entries of the result of election in Form 16 and send signed copies thereof to the Divisional Election Authority and the District Election Authority.