Madhya Pradesh High Court
Babulal vs State Of M.P. Thru Secretary on 16 October, 2023
Author: Milind Ramesh Phadke
Bench: Milind Ramesh Phadke
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR WP No. 546 of 2006 (BABULAL AND OTHERS Vs STATE OF M.P. THRU SECRETARY AND OTHERS) Dated : 16-10-2023 Parties through their counsel.
List for final hearing in due course.
(MILIND RAMESH PHADKE) JUDGE Pawar Signature Not Verified Signed by: ASHISH PAWAR Signing time: 17-10-2023 10:55:50 AM