Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Maharashtra - Subsection Section 2(xv) in Spicer Adventist University Act, 2014 (xv)"Sponsoring body" means the Ashlock Education Society, Pune, registered as a Trust under the Maharashtra Public Trusts Act (XXIV of 1950);
