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[Cites 0, Cited by 2] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(8) in The Maharashtra Regional and Town Planning Act, 1966

(8)"Development Authority" means a New Town Development Authority [constituted or declared under section 113] [These words were substituted for the word 'constituted' by Maharashtra 21 of 1971, Section 2(2).];