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[Cites 0, Cited by 0] [Section 48(1)] [Section 48] [Entire Act]

State of Madhya Pradesh - Subsection

Section 48(1)(a) in The M.P. Farmers' Organisation Election Rules, 1999

(a)declare in Form 17 the candidate to whom the largest number of valid votes have been given to be elected under Rule 41 and send signed copies thereof to the Divisional Election Authority and the District Election Authority; and