Madhya Pradesh High Court
Mahendra Singh Patel vs The State Of Madhya Pradesh on 13 March, 2024
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MCRC No. 8990 of 2024 (MAHENDRA SINGH PATEL Vs THE STATE OF MADHYA PRADESH) Dated : 13-03-2024 Ms. Poorva Mahajan, Advocate for the applicant.
Shri Mukesh Sharma, P.L./G.A. for the State. Shri Upendra Singh, Advocate for the objector.
As requested by the counsel for the objector, list the matter in the next week.
(SUBODH ABHYANKAR) JUDGE Bahar Signature Not Verified Signed by: BAHAR CHAWLA Signing time: 3/13/2024 6:26:59 PM