Section 27(1)(vi) in Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961

[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

(vi)with ex-servicemen of Army, Navy or Air Force of the Union of India, who are resident of the village in which the land is situated;

Legal Document View