Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 10 in The Goa Sewerage System and Sanitation Services Management Act, 2008 10. Act to have effect in addition to other Acts. - The provision of this Act shall be in addition to, and not in derogation of the provisions of any other law for the time being in force.
