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[Cites 0, Cited by 0] [Section 185] [Entire Act]

State of Punjab - Subsection

Section 185(1) in The Punjab Panchayati Raj Act, 1994

(1)The General Committee shall perform functions relating to the establishment matters and functions relating to communications, buildings, rural housing, village extensions, relief against the natural calamities and allied matters and all miscellaneous residuary matters.