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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(i) in THE UTTAR PRADESH VINDHYA DHAM TEERTH VIKAS PARISHAD ACT, 2021

(i)“Participating Department” means the State Government Department or a Local Body in Mirzapur District whose activities have or are likely to have bearing on the functions of the Parishad;