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[Cites 0, Cited by 0] [Section 2(8)] [Section 2] [Entire Act]

State of Himachal Pradesh - Subsection

Section 2(8)(d) in The Himachal Pradesh, Registration of Money-Lenders' Act, 1976

(d)a loan advanced by or to the Central Government or any State Government or by or to any local body or panchayat under the authority of the Central Government or any State Government;