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Delhi High Court - Orders

Black Canyon Sez Private Limited vs Shapoorji Pallonji And Company Private ... on 19 May, 2022

Author: Neena Bansal Krishna

Bench: Neena Bansal Krishna

                          $~5
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      ARB.P. 431/2022
                                 BLACK CANYON SEZ PRIVATE LIMITED                     ..... Petitioner
                                                    Through:     Mr. Tejas Karia, Mr. Shruti
                                                                 Sabharwal, Mr. Rangon Choudhary &
                                                                 Mr. Ujral Mohan, Advocates.
                                                    versus

                                 SHAPOORJI PALLONJI AND COMPANY PRIVATE LIMITED
                                                                                  ..... Respondent
                                                    Through:     Ms. Aakanksha Kaul, Mr. Manek
                                                                 Singh & Mr. Aman Sahani,
                                                                 Advocates.

                                 CORAM:
                                 HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
                                                    ORDER

% 19.05.2022

1. Learned counsel for the respondent prays for an adjournment as the arguing counsel is not available.

2. At request, renotify on 22nd July, 2022.

NEENA BANSAL KRISHNA, J MAY 19, 2022 S.Sharma Signature Not Verified Digitally Signed By:NIRMLA TIWARI Signing Date:20.05.2022 18:12:16