Delhi High Court - Orders
Black Canyon Sez Private Limited vs Shapoorji Pallonji And Company Private ... on 19 May, 2022
Author: Neena Bansal Krishna
Bench: Neena Bansal Krishna
$~5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 431/2022
BLACK CANYON SEZ PRIVATE LIMITED ..... Petitioner
Through: Mr. Tejas Karia, Mr. Shruti
Sabharwal, Mr. Rangon Choudhary &
Mr. Ujral Mohan, Advocates.
versus
SHAPOORJI PALLONJI AND COMPANY PRIVATE LIMITED
..... Respondent
Through: Ms. Aakanksha Kaul, Mr. Manek
Singh & Mr. Aman Sahani,
Advocates.
CORAM:
HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
ORDER
% 19.05.2022
1. Learned counsel for the respondent prays for an adjournment as the arguing counsel is not available.
2. At request, renotify on 22nd July, 2022.
NEENA BANSAL KRISHNA, J MAY 19, 2022 S.Sharma Signature Not Verified Digitally Signed By:NIRMLA TIWARI Signing Date:20.05.2022 18:12:16