Section 15(3) in The Registration Of Foreigners Rules, 1992
(3)[ The Central Government shall, publish on the reverse of Form D, by way of General or Special instructions, the requirements of any other law or the rules made thereunder, which are applicable to the passengers.] [ Inserted by G.S.R. 55(E), dated 29.1.1999 (w.e.f. 29.1.1999)]
