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[Cites 0, Cited by 3] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(1) in Telangana Town-Planning Act, 1920

(1)"Chairman" means [XXX] [The words 'the Commissioner of the Corporation of Madras, in the City of Madras and' were omitted by the Andhra Adaptation of Laws (Amendment) Order, 1954 (A.A (Amdt) O. 1954).] the "Chairman of the Municipal Council" in [XXX] [The word 'other' was omitted by the A.A (Amdt) O. 1954.] municipalities.