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[Cites 0, Cited by 0] [Section 60(1)] [Section 60] [Entire Act]

Greater Bengaluru City Corporation -

Section 60(1)(c) in Bangalore Water Supply and Sewerage Act, 1964

(c)unlawfully obstruct the flow of, or flush, draw off, or divert, or take water from any water work belonging to the Board or any water course by which any such water is supplied; or