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State of Madhya Pradesh - Section

Section 23 in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965

23.

In addition to the Committees specified in Section 24 (f) of the Adhiniyam, the Board shall appoint the following other Committees :-
(a)A Committee to scrutinise applications from private candidates for permission to appear at the Board's examination.
(b)A Committee to bring out the result of examinations.
(c)A Committee to advise the Board on questions relating to Women's education.