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Union of India - Section

Section 1 in The Iron Ore Mines, Manganese Ore Mines And Chrome Ore Mines Labour Welfare Fund Rules, 1978

1. Short title and commencement

.-(1) These rules may be called The Iron Ore Mines [, Manganese Ore Mines and Chrome Ore Mines Labour Welfare] [ Substituted by G.S.R. 535(E), dated 28.6.1983 (w.e.f. 1.7.1983).] Fund Rules, 1978.
(2)They shall come into force on the 1st day of September, 1978.