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[Cites 0, Cited by 0] [Section 301(1)] [Section 301] [Entire Act]

State of Maharashtra - Subsection

Section 301(1)(b) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(b)withdraw from or compromise or compound any suit or any claim-or demand which has been instituted or made on behalf of the Council;