Section 24 in Uttarakhand Open University Act, 2005
24. Constitution of Fund.
- The following shall form part of or be paid into the University Fund;(a)any loan, contribution or grant by Central or State Government or any body corporate;(b)trusts, bequests, donations, endowments and other grants, if any;(c)the income of the University from all sources including income from fees and charges;(d)all other sums received by the University.
