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[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

NCT Delhi - Subsection

Section 33(2)(a) in THE DELHI INDUSTRIAL DEVELOPMENT, OPERATION AND MAINTENANCE ACT, 2010

(a)under sub-section (1) of section 16, the manner in which Government lands shall be dealt with by the Corporation after development;