Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Maharashtra - Subsection

Section 53(2) in The Dr. Babasaheb Ambedkar Technological University Act, 1989

(2)The Executive Council shall, after considering the recommendations of the Committee, grant or withdraw recognition to such teachers in the manner regulated by the Ordinances.