Section 90(1)(b) in The Sikh Gurdwaras Act, 1925

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Union of India - Subsection

Section 90(1)(b) in The Sikh Gurdwaras Act, 1925

(b)write Gurmukhi if he fills his nomination paper for election to the Committee in Gurmukhi in his own handwriting. If any question arises whether a candidate is or is not able to read and write Gurmukhi, the question shall be decided in such manner as may be prescribed.

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Union of India - Subsection

Section 90(1)(b) in The Sikh Gurdwaras Act, 1925