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[Cites 0, Cited by 0] [Section 5A] [Entire Act]

State of Telangana - Subsection

Section 5A(b) in Telangana Public Employment (Regulation of Age of Superannuation) Act, 1984

(b)anything done or any action taken in the exercise of any powers conferred by or under the said Ordinance and the rules made thereunder shall be deemed to have been validly done or taken.]