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Supreme Court - Daily Orders

The Pr. Commissioner Of Income Tax 4 vs M/S Mphasis Limited on 14 January, 2020

Bench: Uday Umesh Lalit, Indu Malhotra

     ITEM NO.31                                   COURT NO.6                    SECTION IV-A

                                     S U P R E M E C O U R T O F         I N D I A
                                             RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No.29199/2019

     (Arising out of impugned final judgment and order dated 16-08-2018
     in ITA No.909/2017 passed by the High Court Of Karnataka At
     Bengaluru)

     THE PR. COMMISSIONER OF INCOME TAX 4 & ANR.                                 Petitioner(s)

                                                          VERSUS

     M/S MPHASIS LIMITED                                                         Respondent(s)

     (FOR ADMISSION and I.R.; and, IA No.132805/2019 – FOR CONDONATION
     OF DELAY IN FILING)

     Date : 14-01-2020 This petition was called on for hearing today.

     CORAM :
                              HON'BLE MR. JUSTICE UDAY UMESH LALIT
                              HON'BLE MS. JUSTICE INDU MALHOTRA

     For Petitioner(s)                     Mr. Zoheb Hossain, Adv.
                                           Mr. M. Pushkarna, Adv.
                                           Mrs. Anil Katiyar, AOR

     For Respondent(s)                     Ms. Yugandhara Pawar Jha, Adv.
                                           Mr. Kunal Verma, AOR
                                           Mr. Ashwin Kumar Nair, Adv.

                               UPON hearing the counsel the Court made the following
                                                  O R D E R

In view of the letter dated 13.01.2020 circulated by the learned counsel for the respondent, the matter is adjourned to 17.02.2020.

                          (MUKESH NASA)                                        (SUMAN JAIN)
                          COURT MASTER                                        BRANCH OFFICER
Signature Not Verified

Digitally signed by
MUKESH KUMAR
Date: 2020.01.16
19:04:14 IST
Reason: