Supreme Court - Daily Orders
The Pr. Commissioner Of Income Tax 4 vs M/S Mphasis Limited on 14 January, 2020
Bench: Uday Umesh Lalit, Indu Malhotra
ITEM NO.31 COURT NO.6 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No.29199/2019
(Arising out of impugned final judgment and order dated 16-08-2018
in ITA No.909/2017 passed by the High Court Of Karnataka At
Bengaluru)
THE PR. COMMISSIONER OF INCOME TAX 4 & ANR. Petitioner(s)
VERSUS
M/S MPHASIS LIMITED Respondent(s)
(FOR ADMISSION and I.R.; and, IA No.132805/2019 – FOR CONDONATION
OF DELAY IN FILING)
Date : 14-01-2020 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MS. JUSTICE INDU MALHOTRA
For Petitioner(s) Mr. Zoheb Hossain, Adv.
Mr. M. Pushkarna, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s) Ms. Yugandhara Pawar Jha, Adv.
Mr. Kunal Verma, AOR
Mr. Ashwin Kumar Nair, Adv.
UPON hearing the counsel the Court made the following
O R D E R
In view of the letter dated 13.01.2020 circulated by the learned counsel for the respondent, the matter is adjourned to 17.02.2020.
(MUKESH NASA) (SUMAN JAIN)
COURT MASTER BRANCH OFFICER
Signature Not Verified
Digitally signed by
MUKESH KUMAR
Date: 2020.01.16
19:04:14 IST
Reason: