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Bombay High Court

M/S. Ashwin Crane And Equipment Pvt. ... vs Dombivali Nagari Sahakari Bank Ltd. And ... on 3 December, 2019

Bench: S.C. Dharmadhikari, R. I. Chagla

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 3478 OF 2019

 M/s. Ashwin Crane And Equipment Pvt. Ltd.                 ....Petitioner
 And Anr
            V/S
 Dombivali Nagari Sahakari Bank Ltd. And Anr            ....Respondent
        CORAM :                S.C. DHARMADHIKARI &
                               R. I. CHAGLA, JJ
      DATE :                   3rd December, 2019
 P.C. :

Due to paucity of time the matter is adjourned to 25/02/2020 . In case any ad-interim/interim relief is operating till today, the said order will continue to operate till the next date. If ad-interim/interim relief is not granted for a limited period, the said order will remain unaffected.

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