Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Chattisgarh - Subsection

Section 11(iii) in Chhattisgarh Rice Procurement (Levy) Order 2005

(iii)examine any books or documents or call for the submission of such returns relating to the stocks of custom milled rice and other rice held by miller.