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[Cites 0, Cited by 0] [Section 85(4)] [Section 85] [Entire Act]

State of Punjab - Subsection

Section 85(4)(a) in The Punjab Motor Vehicles Rules, 1989

(a)in respect of urgent inspection - [Twenty rupees] [Substituted vide Punjab Government Notification No. GSR84/CA/59/88/Ss.28, 38, 65, 93/Amd.(1)94.]; and