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Bombay High Court

M/S. Ajmera Housing Corporation And Anr vs The Income Tax Settlement Commission ... on 22 October, 2020

Author: Abhay Ahuja

Bench: Ujjal Bhuyan, Abhay Ahuja

                                                              27-wp-2-2020, 28-wp-3-2020,29- wp-4-2020, 30-wp-5-2020



                                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                           ORDINARY ORIGINAL CIVIL JURISDICTION


                                          INTERIM APPLICATION NO.4640 OF 2020
Smita   Digitally signed
        by Smita R.
        Joshi
                                                          IN
R.      Date:
        2020.10.22                            WRIT PETITION NO. 2 OF 2012
Joshi   18:08:10
        +0530



                           Ajmera Housing Corporation Bombay                      ..       Applicant.

                           In the matter between
                           Ajmera Housing Corporation Bombay
                           & Another                                              ..       Petitioners.
                                  v/s.
                           Income Tax Settlement Commission
                           & Others                                               ..       Respondents

                                                         WITH
                                          INTERIM APPLICATION NO.4642 OF 2020
                                                          IN
                                              WRIT PETITION NO.3 OF 2012

                           Vijaynagar Corporation                                 ..       Applicant.

                           In the matter between
                           Vijaynagar Corporation & Another                       ..       Petitioners
                                  v/s.
                           Income Tax Settlement Commission
                           & Others                                               ..       Respondents.

                                                         WITH
                                          INTERIM APPLICATION NO.4644 OF 2020
                                                          IN
                                              WRIT PETITION NO.4 OF 2012

                           Yogi Corporation                                       ..       Applicant.

                           In the matter between
                           Yogi Corporation & Another                             ..       Petitioners
                                  v/s.

                           S.R.JOSHI                                                                              1 of 2
                                      27-wp-2-2020, 28-wp-3-2020,29- wp-4-2020, 30-wp-5-2020


Income Tax Settlement Commission
& Others                                                 ..       Respondents.

                               WITH
                INTERIM APPLICATION NO.4656 OF 2020
                                IN
                    WRIT PETITION NO.5 OF 2012

Ajmera Housing Corporation                               ..       Applicant.

In the matter between
Ajmera Housing Corporation
& Another                                                ..       Petitioners.
       v/s.
Income Tax Settlement Commission
& Others                                                 ..       Respondents.


Mr. J. D. Mistri, Sr. Advocate with Ms. Vasanti B. Patel, for the Applicant/
Petitioner in all the Petitions.
Mr. Suresh Kumar, for Respondent Nos. 2 & 3 in all the Petitions.

                                      CORAM: UJJAL BHUYAN &
                                             ABHAY AHUJA, JJ.

DATE : 22nd OCTOBER, 2020.

(THROUGH VIDEO CONFERENCING) P.C:-

Not before a Bench of which Hon'ble Mr. Justice Abhay Ahuja is a member.

2 This order will be digitally signed by the Private Secretary of this Court. Sheristedar of this Court is permitted to forward to the Petitioner copy of this order by e-mail. All concerned to act on a digitally signed copy of this order.




(ABHAY AHUJA,J.)                                         (UJJAL BHUYAN,J.)

S.R.JOSHI                                                                                2 of 2