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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Bihar - Subsection

Section 11(d) in BIHAR SPECIAL ARMED POLICE ACT, 2021

(d)directly or indirectly holds correspondence with, or assists or relieves, any person in arms against the State, or omits to discover immediatelyto his commanding or other superior officer any such correspondence coming to his knowledge; or Who, while in active service, -