Section 10 in Andhra Pradesh Panchayat Raj Employees Transfers (Regulation of Transfer) Rules, 2000
10.
The Commissioner of Panchayat Raj & Rural Employment/Chief Executive Officer/District Panchayat Officer/Mandal Parishad Development Officer, shall ensure that the above stated provisions are observed while effecting transfers and they will be personally held responsible, if there is any deviation.
