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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Madhya Pradesh - Subsection

Section 18(e) in The M.P. Nationalised Text Books Dealers Registration and Supply Rules, 1963

(e)All such registered dealers who have their shops or forms inside the town where Text Books Depots exist shall receive unpacked supplies of their indents at the counter of their respective Text Books Depot and for which they shall not be entitled to receive collie or conveyance charge up to their shops.