Section 4(2)(f) in Gender Sensitization & Sexual Harassment of Women at Family Court, Junagadh and Courts under the jurisdiction of Family Court, Junagadh (Prevention, Prohibition and Redressal) Regulations, 2013

[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

(f)any other member that the Principal Judge may deem fit to nominate;

Legal Document View