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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of West Bengal - Subsection

Section 18(1) in The West Bengal Council Of Higher Secondary Education Act, 1975

(1)The Council may constitute [Boards of Studies for one or more subjects in one or more] [Words substituted by West Bengal Act 28 of 1975.] of the following branches, namely:-
(a)Humanities,
(b)Sciences,
(c)Commerce,
(d)Agriculture,
(e)Technical courses, and
(f)Other courses, vocational or otherwise.