Madhya Pradesh High Court
Chhotelal Rathore vs Union Of India on 29 June, 2018
1 WP-12324-2018 The High Court Of Madhya Pradesh WP-12324-2018 (CHHOTELAL RATHORE Vs UNION OF INDIA) 1 Jabalpur, Dated : 29-06-2018 At the request of learned counsel for the petitioner, list the matter on 03.07.2018.
(VIJAY KUMAR SHUKLA) JUDGE Amitabh Digitally signed by AMITABH RANJAN Date: 2018.07.03 21:25:24 -07'00'