Bangalore District Court
M/S Sree Gokulam Chits And Fin Co.Pvt Ltd vs Sri Saleem Ahmed on 13 August, 2015
Registered on:2013-03-04
Decided on:2015-08-13
IN THE COURT OF XIV ADDL. CHIEF METROPOLITAN MAGISTRATE, BANGALORE
(PRESENTED OVER BY C D KAROSHI - 14 ACMM)
P.C.R. 695/2013
APPELLANTS:
M/S SREE GOKULAM CHITS AND FIN CO.PVT LTD, SREE GOKULAM TOWERS NO.66 ARCOT ROAD KODAMBAKKAM CH
RESPONDENTS:
SRI SALEEM AHMED, M/S NEW GOODWIN MENS WEAR NO.300 4TH CROSS VONOBHA NAGAR K.G HALLI BLR-560045
ORAL JUDGEMENT Decided on:2015-08-13
ORDER
PCR disposed off and registered in Criminal Case Sd/-
((PRESENTED OVER BY C D KAROSHI - 14 ACMM)) (XIV ADDL. CHIEF METROPOLITAN MAGISTRATE, BANGALORE)