Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 60] [Entire Act] Union of India - Subsection Section 60(b) in The Copyright Act, 1957 (b)recover such damages, if any, as he has sustained by reason of such threats:
