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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(4) in Uttar Pradesh Ground Water (Management and Regulation) Act, 2019

(4)The functions of the Gram Panchayat Ground Water Sub-Committee shall be,-
(a)to collect information from all sources;
(b)to prepare the Gram Panchayat Ground Water Security Plan as provided under Section 3;
(c)to carry out such other functions, as may be prescribed.