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[Cites 0, Cited by 0] [Section 49B(5)] [Section 49B] [Entire Act]

State of West Bengal - Subsection

Section 49B(5)(f) in The West Bengal Factories Rules, 1958

(f)The fresh air admitted into the oven or drier by means of the safety ventilation system shall be circulated adequately by means of circulating fan or fans through all parts of the oven or drier so as to ensure that there are no locations where the flammable substance can accumulate in the air or become pocketed to any dangerous degree.