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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Maharashtra - Subsection

Section 13(8) in The Dr. Babasaheb Ambedkar Technological University Act, 1989

(8)The Vice-Chancellor shall supervise and control the residence (in hosted conduct and discipline of the students of the University. He shall also make arrangements for promoting their health and general welfare, in consultation with such committees as may be prescribed.