Delhi High Court - Orders
Strides Pharma Science Limited vs Round The Clock Logistics Private ... on 25 September, 2023
Author: Sachin Datta
Bench: Sachin Datta
$~60
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 438/2023
STRIDES PHARMA SCIENCE LIMITED ..... Plaintiff
Through: Mr. T.K. Ganju, Sr. Adv. along with
Mr. Sukrit R. Kapoor, Mr. Aviral
Tripathi and Mr. Samarth Kapoor,
Advs.
versus
ROUND THE CLOCK LOGISTICS PRIVATE LIMITED & ORS.
..... Defendants
Through: Mr. Sandeep Sethi, Sr. Adv. along
with Mr.Vivek Jan, Mr. Mrinal
Bharti, Mr.Waseem, Mr. Abhishek
Gupta, Mr. Swapnil Srivastava, Ms.
Sanjana Srivastava and Mr. Jayesh
Srivastava, Advs.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 25.09.2023 IA No.18777/2023 (filed on behalf of the plaintiff for early hearing)
1. This is an application seeking early hearing of IA No.16022/2023.
2. Issue notice.
3. Learned counsel, as aforesaid, appears and accepts notice on behalf of defendants/non-applicants. He does not oppose the prayer sought in the present application.
4. Accordingly, the present application is allowed. IA No.16022/2023 shall be taken up for consideration on 03.11.2023.The date already fixed i.e. 23.11.2023 stands cancelled.
SACHIN DATTA, J SEPTEMBER 25, 2023/cl This is a digitally signed order.
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