Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Goa - Subsection Section 17(2) in Goa Clinical Establishments (Registration and Regulation) Act, 2019 (2)In the event of change of ownership or management, the clinical establishment shall inform the authority of such change in such manner as may be prescribed.
